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State of Madhya Pradesh - Section

Section 10 in The M.P. Civil Services (General Conditions of Services) Rules, 1961

10. Gradation list.

- A gradation list shall be maintained for each service in which shall be arranged in order of seniority the names of the Government servants holding the post included in the service :Provided that when a service consist of two or more distinct branches or groups of posts and transfers are not ordinarily made from one branch or group of posts to another, a separate gradation list shall be maintained for each branch or group of posts of such service.