Section 10 in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012
10. Review and approval of DSM plan by the Commission.
- 10.1. Distribution Licensee shall submit the DSM Plan to the Commission for approval within 6 months of technical potential available for the first time, and afterwards before 6 months of the filing of MYT Petition10.2The Commission may adopt procedures as specified in the Conduct of Business Regulations for according approval to the DSM Plan
