Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(iii) in The Orissa State Financial Corporation General Regulations, 2003 (iii)The above provisions in sub-regulation (i) & (ii) of regulation shall also apply to transfer of debentures/bonds.
