Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018 (5)The licensing authority shall renew the licence after the receipt of permission/authorization for renewal from the State Level Committee.
