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Meghalaya High Court

Highgrowth Commodities Trade vs . The Principal Commissioner on 23 May, 2022

Bench: Sanjib Banerjee, W. Diengdoh

       Serial No. 2
       Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG
WP (C) No. 161/2022 with
MC (WPC) No. 80/2022
                                                  Date of Order: 23.05.2022
Highgrowth Commodities Trade            Vs.    The Principal Commissioner
Pvt. Ltd.                                      of Income Tax & 2 Ors.
Highgrowth Commodities Trade            Vs.    The Principal Commissioner
Pvt. Ltd.                                      of Income Tax & 2 Ors.
Coram:
            Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
            Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner                    : Mr. K. Goswami, Adv.
                                        Mr. A. Neog, Adv.
                                        Mr. M. Kakoty, Adv.

For the Respondents                   : Ms. T. Sutnga, Adv.

Since the Department seeks further time to file its affidavit, let the matter appear three weeks hence.

Affidavit-in-opposition should be filed within a fortnight from date. Reply thereto, if any, may be filed before the matter is taken up next.

In view of the delay on the part of the Department, the interim order passed will continue till expressly vacated.

List on June 14, 2022.



        (W. Diengdoh)                                     (Sanjib Banerjee)
            Judge                                           Chief Justice


Meghalaya
23.05.2022
"Santosh, P.S."