Meghalaya High Court
Highgrowth Commodities Trade vs . The Principal Commissioner on 23 May, 2022
Bench: Sanjib Banerjee, W. Diengdoh
Serial No. 2
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP (C) No. 161/2022 with
MC (WPC) No. 80/2022
Date of Order: 23.05.2022
Highgrowth Commodities Trade Vs. The Principal Commissioner
Pvt. Ltd. of Income Tax & 2 Ors.
Highgrowth Commodities Trade Vs. The Principal Commissioner
Pvt. Ltd. of Income Tax & 2 Ors.
Coram:
Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner : Mr. K. Goswami, Adv.
Mr. A. Neog, Adv.
Mr. M. Kakoty, Adv.
For the Respondents : Ms. T. Sutnga, Adv.
Since the Department seeks further time to file its affidavit, let the matter appear three weeks hence.
Affidavit-in-opposition should be filed within a fortnight from date. Reply thereto, if any, may be filed before the matter is taken up next.
In view of the delay on the part of the Department, the interim order passed will continue till expressly vacated.
List on June 14, 2022.
(W. Diengdoh) (Sanjib Banerjee)
Judge Chief Justice
Meghalaya
23.05.2022
"Santosh, P.S."