Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 11 in Nagaland Municipal Act, 2001 11. Term of office of members of Municipal Council. - The term of office of the members of Municipal Council shall be coterminous with the duration of Municipal Council.
