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State of Goa - Section

Section 98 in The Goa Panchayat Raj Act, 1994

98. Notice of burials, etc. to be given to Panchayat.

- The person having control of a place for disposing of the dead in a Panchayat area shall give information of every burial, burning or other disposal, of a corpse at such place to any person appointed by the Panchayat.