Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(4) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(4)After making such enquiries as may be deemed fit and satisfying itself about the correctness, and completeness of the application, and entitlement under the rules, the Committee shall grant a licence to the applicant.