Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 64A in The Bombay Dentists Rules, 1951 64A. [ [Inserted by G. N. of 8.2.1962.] The application for registration under clause (b) of sub-section (1) of section 33-A shall be made in Form DD, and shall be accompanied by a fee of rupees fifteen, laid down in rule 73 for the first registration in. the register.]
