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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in The National Mineral Exploration Trust Rules, 2015

(3)The meetings of the Executive Committee may be either physical or virtual or by circulation or by combination of both:Provided that the meeting by circulation shall not apply for adoption of accounts of the Trust, recommendation to Governing Body for approval of annual plan, annual budget and annual report of the Trust.