Supreme Court - Daily Orders
M.P Power Management Company Ltd vs M.P Biomass Energy Developers ... on 19 March, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.60 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).25150-25151/2017
(Arising out of impugned final judgment and order dated 02-08-2017
in RP No. 4/2017 20-03-2017 in AN No. 338/2016 passed by the
Appellate Tribunal For Electricity At New Delhi)
M.P. POWER MANAGEMENT COMPANY LTD. Petitioner(s)
VERSUS
M.P BIOMASS ENERGY DEVELOPERS ASSOCIATION & ORS. Respondent(s)
(IA No.31065/2018-STAY APPLICATION)
Date : 19-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Purushaindra Kaurav,A.G.,M.P.
Mr. Mishra Saurabh, AOR
Mr. Nitin Gaur,Adv.
Ms. Anuradha Mishra,Adv.
For Respondent(s) Mr. Abhishek Manu Singhvi,Sr.Adv.
Ms. Swapna Seshadri,Adv.
Mr. Nikunj Dayal, AOR
Mr. Pramod Dayal,Adv.
Ms. Payal Dayal,Adv.
Mr. S. Venkatesh,Adv.
Mr. Varun Singh,Adv.
Mr. Lakshmi Raman Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on Monday, the 26th March, 2018.
Signature Not Verified(OM PARKASH SHARMA) Digitally signed by OM PRAKASH SHARMA Date: 2018.03.20 (PARVEEN KUMARI PASRICHA) AR CUM PS 17:47:04 IST Reason: BRANCH OFFICER