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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(4)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)a notice showing the number and names of the contesting candidates as published in Form 9 and the distinctive symbol assigned to each candidate in the election for which poll is taken in that polling station; and