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Supreme Court - Daily Orders

C.I.T.,Ahmedabad vs Ongc Ltd. on 10 July, 2014

Ô                ITEM NO.3                         COURT NO.2                  SECTION IIIA

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)...... of 2014
                                                  CC No(s). 8827/2014

                (Arising out of impugned final judgment and order dated
                12/08/2013 in TA No. 530/2013 passed by the High Court Of
                Gujarat At Ahmedabad)

                C.I.T.,AHMEDABAD                                              Petitioner(s)

                                                          VERSUS

                ONGC LTD.                                         Respondent(s)
                (With appln. (s) for c/delay in filing SLP and office report)

                Date : 10/07/2014             This petition was called on
                                                 for hearing today.

                CORAM :
                                    HON’BLE MR. JUSTICE H.L. DATTU
                                    HON’BLE MR. JUSTICE R.K. AGRAWAL
                                    HON’BLE MR. JUSTICE ARUN KUMAR MISHRA

                For Petitioner(s)          Mr. Mukul Rohtagi, AG
                                           Ms. Pinky Anand, ASG
                                           Mr. Arijit Prasad, Adv.
                                           Mrs. Anil Katiyar ,Adv.

                For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.10 17:08:50 IST Reason: