Supreme Court - Daily Orders
C.I.T.,Ahmedabad vs Ongc Ltd. on 10 July, 2014
Ô ITEM NO.3 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)...... of 2014
CC No(s). 8827/2014
(Arising out of impugned final judgment and order dated
12/08/2013 in TA No. 530/2013 passed by the High Court Of
Gujarat At Ahmedabad)
C.I.T.,AHMEDABAD Petitioner(s)
VERSUS
ONGC LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 10/07/2014 This petition was called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
HON’BLE MR. JUSTICE ARUN KUMAR MISHRA
For Petitioner(s) Mr. Mukul Rohtagi, AG
Ms. Pinky Anand, ASG
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.10 17:08:50 IST Reason: