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Rajasthan High Court - Jodhpur

Kana Ram Pandiya vs Sanwar Lal Verma on 24 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 530/2019 Kana Ram Pandiya

----Petitioner Versus Sanwar Lal Verma

----Respondent For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) :

JUSTICE DINESH MEHTA Order 24/01/2020 This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018.
Names of concerned counsel be reflected in the cause list.
(DINESH MEHTA),J 236-CPGoyal/-
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