Bombay High Court
Mrs. Kishori Kishor Raut vs Executive Engineer, Presidency ... on 3 December, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
WP6389&group_12.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.6389 OF 2012
Mukhtar Shaikhlal Mohammed ... Petitioner
Vs.
The State of Maharashtra and others ... Respondents
WITH
WRIT PETITION NO.6455 OF 2012
WITH
WRIT PETITION NO.6457 OF 2012
WITH
WRIT PETITION NO.6458 OF 2012
WITH
WRIT PETITION NO.6459 OF 2012
WITH
WRIT PETITION NO.6460 OF 2012
WITH
WRIT PETITION NO.6461 OF 2012
WITH
WRIT PETITION NO.6462 OF 2012
WITH
WRIT PETITION NO.6463 OF 2012
WITH
WRIT PETITION NO.6464 OF 2012
WITH
WRIT PETITION NO.6465 OF 2012
WITH
WRIT PETITION NO.6466 OF 2012
WITH
WRIT PETITION NO.6467 OF 2012
WITH
WRIT PETITION NO.6469 OF 2012
WITH
WRIT PETITION NO.6470 OF 2012
WITH
WRIT PETITION NO.7206 OF 2016
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Mr. Niranjan Shimpi i/b. M/s. Khilnani & Co. for Petitioner in
W.P.No.6389 of 2012.
Mr. Abhay D. Parab for Petitioner in W.P.Nos.6455 of 2012 to 6470 of
2012.
Mr. Haresh H. Mansukhani a/w. Mr. Vaibhav Sugdar for Petitioner in
W.P.No.7206 of 2016.
Mr. A. Y. Sakhare, Senior Advocate a/w. Mr. M. M. Pable, Mr. P. V.
Nelson Rajan, Mr. C. D. Mali, Mr. A. B. Kadam and Mr. N. C. Walimbe,
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WP6389&group_12.doc
Assistant Government Pleaders for Respondents-State.
CORAM : UJJAL BHUYAN, J.
DATE : DECEMBER 03, 2019 P.C. :
This bunch of writ petitions have been listed today on being mentioned by learned Assistant Government Pleader.
2. Mr. Sakhare, learned Senior Counsel representing the respondents expresses urgency in the matter.
3. Considering the above, let this bunch of writ petitions be listed on 09.01.2020 for 'final hearing' when an endeavour may be made to dispose of the same.
4. Interim order passed earlier to continue till then.
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