Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] State of Goa - Subsection Section 255(15) in Goa Prisons Rules, 2006 (15)The provisions of these rules providing for privileges in respect of interviews and letters shall mutatis mutandis apply to civil prisoners as they apply in relation to unconvicted criminal prisoners.
