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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(11)(d) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

(d)In case the Eligible Consumer is under the ambit of TOD tariff, the electricity consumption in any time block i. e. peak hours, off peak hours etc. shall be first compensated with the electricity injected in the same time block. Any excess injection over and above the consumption in any other time block in a billing cycle shall be accounted as if the excess injection occurred during non-peak hours ;