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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2)(i) in The Orissa Irrigation Act, 1959

(i)where the amount of water-rate or cess involved in any case exceeds five hundred rupees, but does not exceed one thousand rupees, the Collector of the district having jurisdiction; and