Madhya Pradesh High Court
P.G. Kelkar (Prashant Govind Kelkar) vs The State Of Madhya Pradesh on 24 August, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-471-2017 The High Court Of Madhya Pradesh WP-471-2017 (P.G. KELKAR (PRASHANT GOVIND KELKAR) Vs THE STATE OF MADHYA PRADESH AND OTHERS) 9 Jabalpur, Dated : 24-08-2021 Heard through Video Conferencing. Parties through their counsel. Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder.
List thereafter.
I.R., if any, to continue till the next date of hearing.
(PRAKASH SHRIVASTAVA) JUDGE ss Signature Not Verified SAN Digitally signed by SATEESH KUMAR SEN Date: 2021.08.25 16:59:49 IST