Supreme Court - Daily Orders
Lallan Prasad Gupta vs Dumraon Properties Enterprises ... on 23 September, 2019
Bench: Deepak Gupta, Surya Kant
ITEM NO.7 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL).... Diary No(s).29252/2019
(Arising out of impugned final judgment and order dated 29-04-2019
in CR No.187/2018 passed by the High Court Of Judicature At Patna)
LALLAN PRASAD GUPTA Petitioner(s)
VERSUS
DUMRAON PROPERTIES ENTERPRISES
(PRIVATE LIMITED) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.141984/2019-CONDONATION OF DELAY
IN FILING and IA No.141985/2019-EXEMPTION FROM FILING O.T.)
Date : 23-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Rajiv Shankar Dvivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to entertain this petition, which is accordingly dismissed.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.09.23 16:51:52 IST Reason: