Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54C] [Entire Act] State of Tamilnadu - Subsection Section 54C(7) in Chennai City Municipal Corporation Act, 1919 (7)The issuing of any circular, playcard or poster having a reference to election which does not bear the name and address of the printer and publisher thereof.
