Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(iv) in Foreign Exchange Management (Borrowing and Lending) Regulations, 2018

(iv)An AD may raise ECB from outside India in accordance with the provisions contained in Schedule I.