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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(a) in Rajasthan Lunacy Rules, 1962

(a)Superintendent shall submit special half Yearly reports regarding criminal lunatic detained under the provisions of the Criminal procedure Code on the 1st January and 1st July of each year, a separate report being submitted in each case in the form given in Appendix V.