Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1) in Karnataka Court-Fees and Suits Valuation Act, 1958

(1)The provisions of this Act shall not apply to documents presented or to be presented before an officer serving under the Central Government.