Andhra Pradesh High Court - Amravati
Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 22 July, 2025
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
INCOME TAX TRIBUNAL APPEAL No.36 of 2025
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1.22.7.2025 NJS, J & TRR,J I.T.T.A. No.36 of 2025 At the request made by the learned counsel for the appellant appearing through online, list the matter on 05.8.2025.
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