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Andhra Pradesh High Court - Amravati

Zuari Cement Ltd vs Assistant Commissioner Of Income Tax on 22 July, 2025

     IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

          INCOME TAX TRIBUNAL APPEAL No.36 of 2025

                       PROCEEDING SHEET
Sl.                                                                   OFFICE
No.    DATE                           ORDER                            NOTE

1.

22.7.2025 NJS, J & TRR,J I.T.T.A. No.36 of 2025 At the request made by the learned counsel for the appellant appearing through online, list the matter on 05.8.2025.

______ NJS, J _____ TRR,J vasu