Section 5(3) in Gujarat Irrigation and Drainage Rules, 2014
(3)Such application shall be made in the case of-(i)kharif or Rabi or Hot Weather season, in Form A-1,(ii)additional watering, in Form A-2,(iii)supply of water from Nallas, River, Streams etc. vesting in the Narmada, Water Resource, Water Supply and Kalpsar Department on which Government has not incurred any expenditure, in Form A-3.
