Allahabad High Court
Gulabpati vs Smt. Pushpa Rani Pandey And 2 Ors. on 11 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- FIRST APPEAL No. - 626 of 2015 Appellant :- Gulabpati Respondent :- Smt. Pushpa Rani Pandey And 2 Ors. Counsel for Appellant :- Ganesh Datt Mishra Counsel for Respondent :- Manoj Kumar Singh Hon'ble Abhinava Upadhya,J.
Hon'ble Bachchoo Lal,J.
Sri Manoj Kumar Singh, learned counsel for the respondents prays for and is allowed as a last opportunity four weeks and no more time for filing paper book and other documents as may be required. List on 14.11.2018.
Order Date :- 11.10.2018
Masarrat
(Bachchoo Lal,J.) (Abhnava Upadhya,J.)