Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 129 in The Indian Electricity Rules, 1956

129. Haulage .-Haulage by electric locomotives on the overhead trolley-wire system, at medium or low voltage, and haulage by storage battery locomotives may be used with the prior consent in writing of the Inspector, and subject to such conditions as he may impose in the interest of safety.