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Delhi High Court - Orders

Vinayak Pujare vs Union Of India & Anr on 12 September, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~26
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 11738/2021
                                  VINAYAK PUJARE                         ..... Petitioner
                                                    Through: Mr. Jayant K. Mehta, Sr. Adv.
                                                             along with Mr. Prateek Khanna,
                                                             and Ms. Ravneet Kaur Malik,
                                                             Advs.
                                                    versus
                                  UNION OF INDIA & ANR.                  ..... Respondents
                                                    Through: Mr. Chetan Sharma, ASG, Mr.
                                                             Vikram Jethy, CGSC, Mr.
                                                             Kirtiman Singh, CGSC, Mr. Ravi
                                                             Prakash, CGSC, Ms. Siva
                                                             Lakshmi, CGSC, Mr. Amit Gupta,
                                                             Ms. Shreya Jethy, Mr. Vinay
                                                             Yadav, Mr. Ghanshyam Jha and
                                                             Mr. Vikramaditya Singh, Advs.
                                                             for UOI.
                                                             Mr. Zoheb Hossain, along with
                                                             Mr. Vivek Gurnani, Ms. Manisha
                                                             Dubey and Mr. Farheen Penwale,
                                                             Advs for NFRA.
                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                  HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 12.09.2023 For orders, see order dated 12 September 2023 passed in W.P.(C) 1065/2021.

List on 09.10.2023 as part heard in the category of " End of Board"

matters.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 12, 2023 /ss/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:30:00