Supreme Court - Daily Orders
Elcome Technology Pvt Ltd vs Bharat Electronics Limited on 7 April, 2017
Author: Chief Justice
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
ORIGINAL JURISDICTION
ARBITRATION CASE (C) NO.61/2016
Elcome Technology Pvt. Ltd. and another ..Petitioner
versus
Bharat Electronics Limited ..Respondent
O R D E R
1. Learned counsel for the respondent does not dispute the arbitration clause. He however disputes the arbitrability of the claim raised by the petitioners.
2. In the above view of the matter, we consider it just and appropriate to appoint Hon'ble Mr. Justice Devinder Gupta, former Chief Justice of the Andhra Pradesh High Court, as the arbitrator. Needless to mention, that the provisions of Section 12 of the Arbitration and Conciliation Act, 1996 shall be complied with before the arbitrator enters reference.
3. Disposed of in the above terms.
…....................CJI [JAGDISH SINGH KHEHAR] ….....................J. [Dr. D.Y. CHANDRACHUD] NEW DELHI; ….....................J. APRIL 07, 2017.
Signature Not Verified [SANJAY KISHAN KAUL] Digitally signed by PARVEEN KUMAR Date: 2017.04.10 18:36:56 IST Reason: ITEM NO.1 COURT NO.1 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Arbitration (Civil) No(s). 61/2016 ELCOME TECHNOLOGY PVT LTD AND ANR Petitioner(s) VERSUS BHARAT ELECTRONICS LIMITED Respondent(s)
(with appln. (s) for exemption from filing c/c of the memorandum of understanding dated 29.04.2008 and definitive agreement dated 11.09.2008 and office report) Date : 07/04/2017 This petition was called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE SANJAY KISHAN KAUL For Petitioner(s) Mr. Aayush Agarwala, Adv.
for Mr. Pramod B. Agarwala,AOR For Respondent(s) Mr. Gaurav Kejriwal, Adv.
Mr. Sujit Keshri, Adv.
UPON hearing the counsel the Court made the following O R D E R The arbitration case no. 61/2016 stands disposed of, in terms of the signed order.
(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS [signed order is placed on the file]