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Himachal Pradesh High Court

Riece Begum vs . Rafi Ahmed Khan & Ors. on 12 December, 2024

Author: Virender Singh

Bench: Virender Singh

Riece Begum Vs. Rafi Ahmed Khan & Ors.

RSA No.96 of 2024 12.12.2024 Present: Mr. Rakesh Chauhan, Advocate, vice Mr. Vijay Panchta, Advocate for the appellant.

Mr. Anil Kapoor, Advocate, vice Mr. Nimish Gupta, Advocate for respondents No.1 to 3. None for respondents No.6 and 7.

Although, steps have not been taken for the service of respondents No.4 and 5, but, in view of the request, made by learned vice counsel, appearing for the appellant, list the matter along with RSA No.97 of 2024.




             December 12, 2024                         ( Virender Singh )
              (Gaurav Thakur)                                Judge