Madhya Pradesh High Court
Galiya @ Rakesh @ Hukum vs The State Of Madhya Pradesh on 13 July, 2018
High Court of M.P. Bench at Indore CRA No.5871/2017 Indore: Dated:- 13.07.2018 Shri M.K. Vijaywargiya, learned counsel for the petitioner.
Shri S. Sharma, learned G.A. for the State. Learned counsel for the appellant prays for and is granted one week time to argue the matter.
List after one week.
(Virender Singh) Judge Amit Digitally signed by Amit Kumar Date: 2018.07.14 13:06:29 +05'30'