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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(e) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(e)"Emoluments" means emoluments as defined in Rule 33 of the Central Civil Service (Pension) Rules ;