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NCT Delhi - Section

Section 45 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

45. Tasks to be imposed on female and juvenile convicts.

- The task he imposed on any female or youthful convict shall not in any case exceed two third of the maximum task for hard labour and medium labour, respectively prescribed in respect of adult male convicts.