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Supreme Court - Daily Orders

M/S Vvf Limited (Now Known As M/S. Vvf ... vs Vvf Limited Employees Union on 20 January, 2020

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.50                                  COURT NO.15                   SECTION IX

                                       S U P R E M E C O U R T O F      I N D I A
                                               RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.24994/2019

     (Arising out of impugned final judgment and order dated 25-07-2019
     in WP No.3152/2014 passed by the High Court Of Judicature At
     Bombay)

     M/s. VVF LIMITED
     (NOW KNOWN AS M/S. VVF (INDIA) LTD.)                                      Petitioner(s)

                                                          VERSUS

     VVF LIMITED EMPLOYEES UNION & ANR.                                        Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.160998/2019 – FOR PERMISSION TO
     PLACE ON RECORD SUBSEQUENT FACTS)

     Date : 20-01-2020 This petition was called on for hearing today.

     CORAM :
                                HON'BLE MR. JUSTICE DEEPAK GUPTA
                                HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                     Mr. Jamshed P. Cama, Sr. Adv.
                                           Mr. Anil Kumar Mishra-i, AOR
                                           Suruchi Kumar, Adv.
                                           Mr. Idrish Mohammed, Adv.
                                           Mr. M. Parsad, Adv.

     For Respondent(s)                     Mr. Nitin S. Tambwekar, Adv.
                                           Mr. Seshatalpa Sai Bandaru, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

List the matter on a Non-Miscellaneous Day in the week commencing 2nd March 2020.





Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2020.01.22
17:13:07 IST
Reason:                   (MUKESH NASA)                                      (PRADEEP KUMAR)
                          COURT MASTER                                       BRANCH OFFICER