Supreme Court - Daily Orders
M/S Vvf Limited (Now Known As M/S. Vvf ... vs Vvf Limited Employees Union on 20 January, 2020
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.50 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.24994/2019
(Arising out of impugned final judgment and order dated 25-07-2019
in WP No.3152/2014 passed by the High Court Of Judicature At
Bombay)
M/s. VVF LIMITED
(NOW KNOWN AS M/S. VVF (INDIA) LTD.) Petitioner(s)
VERSUS
VVF LIMITED EMPLOYEES UNION & ANR. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.160998/2019 – FOR PERMISSION TO
PLACE ON RECORD SUBSEQUENT FACTS)
Date : 20-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Suruchi Kumar, Adv.
Mr. Idrish Mohammed, Adv.
Mr. M. Parsad, Adv.
For Respondent(s) Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a Non-Miscellaneous Day in the week commencing 2nd March 2020.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2020.01.22 17:13:07 IST Reason: (MUKESH NASA) (PRADEEP KUMAR) COURT MASTER BRANCH OFFICER