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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(3)(ii) in A.P.J. Abdul Kalam Technological University Act, 2015

(ii)The Board of Governors, if it thinks necessary may also obtain the opinion of any officer, authority or body of the University in regard to any draft Statute which is before it for consideration: