Section 2(1)(z) in The U.P. Participatory Irrigation Management Act, 2009

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State of Uttar Pradesh - Subsection

Section 2(1)(z) in The U.P. Participatory Irrigation Management Act, 2009

(z)"Immediate Upper Level Water Users' Association" in relation to a water users' association means a water users' association in the command area of the particular parent canal from which canal system of that water users' association offtakes;

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State of Uttar Pradesh - Subsection

Section 2(1)(z) in The U.P. Participatory Irrigation Management Act, 2009