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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in National Zoo Policy, 1998

3.1General Policy about zoos-
3.1.1Since zoos require a significant amount of resources in the form of land, water, energy and money, no new zoo shall be set up unless a sustained supply of resources including finance and technical support are guaranteed.
3.1.2. Zoos shall prepare a long-term masterplan for development to ensure optimum utilisation of the land, water, energy and finance.
3.1.3. Every Zoo shall maintain a healthy, hygienic and natural environment in the zoo, so that the visitors get an adequate opportunity to experience a natural environment.
3.1.4. Zoos shall give priority to endangered species in their collection and breeding plans. The order of preference for selection of species shall be (in descending order) locality, region, country and other areas.
3.1.5. Zoos shall regulate the number of animals of various species in their collection in such a way that each animal serves the objectives of the zoo. For achieving this objective, a detailed management plan of every species in the zoo shall be prepared.
3.1.6. Every zoo shall endeavor to avoid keeping single animals of non-viable sex ratios of any species. That shall cooperate in pooling such animals into genetically, demographically and socially viable group at zoos identified for the purpose.
3.1.7. Zoos shall avoid keeping surplus animals of prolifically breeding species and if required, appropriate population control measures shall be adopted.