Supreme Court - Daily Orders
The Bar Council Of Kerala vs N. S. Gopakumar on 11 January, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.30 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 44268/2018
(Arising out of impugned final judgment and order dated 12-04-2018
in WA No. 2214/2017 passed by the High Court Of Kerala At
Ernakulam)
THE BAR COUNCIL OF KERALA Petitioner(s)
VERSUS
N. S. GOPAKUMAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.170/2019-CONDONATION OF DELAY IN
FILING )
WITH
Diary No(s). 44541/2018 (XI-A)
(FOR ADMISSION and I.R. and IA No.186233/2018-CONDONATION OF DELAY
IN FILING)
Date : 11-01-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. P. V. Dinesh, AOR
Ms. Sindhu T.P., Adv.
Mr. Mukund P., Adv.
Mr. Lakshman, Adv.
Mr. Sayed Mustafa Mumtaz, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending application(s), if any, stands disposed of Signature Not Verified accordingly.
Digitally signed by ASHWANI KUMAR Date: 2019.01.12 11:02:54 IST Reason:(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER