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State of Madhya Pradesh - Section

Section 22 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

22. Removal of difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order, do anything not inconsistent with such provisions, which appears to it to be necessary or expedient for the purpose of removing the difficulty.