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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2) in Tamil Nadu Panchayats (Elections) Rules, 1995

(2)Where a Presiding Officer stops the poll under sub-rule (1), he shall observe the procedure laid down in rule 58 and make a full report of the circumstances to the Returning Officer who shall report the matter to the District Election Officer, the State Election Officer and the State Election Commission. The ballot boxes and packets referred to in rule 58 shall also be sent to the Returning Officer, as soon as practicable.