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State of Punjab - Section

Section 12 in Punjab Water Supply and Sewerage Board Act, 1976

12. Recruitment and conditions of service.

- Subject to the provisions of this Act the recruitment and conditions of service of officers and employees of the Board shall be regulated by the Board in accordance with regulations to be made by the Board :Provided that the remuneration assigned to the posts shall not be in excess of that admissible on the corresponding post under the Government :Provided further that if in the opinion of the Government the number of persons employed by the Board or the remuneration assigned to them is excessive, the Government may require the Board to reduce the number of such persons or remuneration, as the case may be, and the Board shall act accordingly :Provided further that the Punjab Civil Services Rules framed by the Government in respect of persons employed in connection with the affairs of the State of Punjab shall, so far as may be, apply in all matters with respect to which regulations are not made.