Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11AA(2)] [Section 11AA] [Entire Act] Union of India - Subsection Section 11AA(2)(iii) in Income Tax Rules, 1962 (iii)Copies of accounts of the institution or fund since its inception or during the last three years, whichever is less.