Supreme Court - Daily Orders
Ravinder Kumar Kohli vs Anil Kumar Kohli on 22 September, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1601 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) Diary No(s). 25168/2023
RAVINDER KUMAR KOHLI Petitioner(s)
VERSUS
ANIL KUMAR KOHLI & ORS. Respondent(s)
(FOR ADMISSION and IA No.125445/2023-EX-PARTE STAY and IA
No.125444/2023-EXEMPTION FROM PAYING COURT FEE and IA
No.125442/2023-PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 22-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
I.A. No.125442 of 2023 was filed for permission to appear and argue in person. Permission is granted as prayed for. The I.A. is ordered accordingly.
Issue notice, returnable in four weeks.
In the meanwhile, there shall be interim stay of further proceedings in Suit No.1055 (Old) & Suit No.949 of 2017 (New) titled “Ravinder Kumar Kohli Vs. Harish Chander Kohli and Others” pending before the Court of A.D.J.-05, South Saket Court, New Delhi; and Probate Petition No.90/70 of 2011 (Old) & Probate Petition No.43 of 2017 Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.09.26 (New) titled “Rajeev Ratan Kohli & Others Vs. Bimla Rani 14:14:58 IST Reason: Kohli & Others” pending before the Court of A.D.J.-02, 1 South District/ Saket Court, New Delhi; and Suit No.2065 of 2011 (Old) & Suit No.948 of 2017 (New) titled “Bimla Rani Kohli Dead Through LRs Vs. Ravinder Kumar Kohli & Ors.” pending before the Court of A.D.J.-05, South Saket Court, New Delhi; and Probate Petition No.228 of 2011 (Old) & Probate Petition No.5941 of 2016 (New) titled “Anil Kumar Kohli Vs. The State and Others” pending in the Court of A.D.J.-02, South District / Saket Court, New Delhi and Civil Suit (OS) No.608 of 2011 (Old) & Civil Suit (OS) No.83672 of 2016 (New) titled “Anil Kumar Kohli and Others Vs. Ravinder Kumar Kohli & Others” pending before the Court of ASCJ-CUM-JSCC-CUM GJ (South) Saket Court, New Delhi.
(RAVI ARORA) ( NIDHI BHARDWAJ)
COURT MASTER (SH) COURT MASTER (NSH)
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