Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 288(1)] [Section 288] [Entire Act]

State of Karnataka - Subsection

Section 288(1)(c) in Karnataka Municipal Corporations Act, 1976

(c)to construct any step or drain-covering necessary for access to the premises.