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[Cites 0, Cited by 5] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3) in The Delhi Land Holdings (Ceiling) Act, 1960

(3)The competent authority shall prepare a list in the prescribed form containing the particulars determined by him under sub-section (1) and shall cause every such list to be published in the Official Gazette and also in such other manner as may be prescribed.]