Section 56(3) in Punjab Regional and Town Planning and Development Act, 1995
(3)Every notification published under sub-section (1) shall [indicate the limits and the name] [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.] of the area to which it relates.[***] [Omitted '(4)' by Punjab Act No. 30 of 2006, dated 27.10.2006.].[***] [Omitted '(5)' by Punjab Act No. 30 of 2006, dated 27.10.2006.].
