Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(2)(v) in Mizoram Excise Rules, 1983 (v)any other person engaged in medical, dental or veterinary practice and approved by order of the Commissioner for the purpose of these rules.