Section 5 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984
5. Eligibility of appointment. -
No person shall be appointed as Clerk or Group 'D' employee in substantial capacity in any recognised school unless -(a)he possesses the minimum qualifications prescribed for such post;(b)he is recommended for such appointment by the Selection Committee.
