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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)[ the number of elected Councillors in accordance with the following table: [Clause (a) was substituted by Maharashtra 41 of 1994 Section 114(b)(i).]